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Hit Counter0021863814Since: 16-03-2011
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Rules/Schemes/Guidelines/SOP
Amendments
Case Flow Management (for High Court) Rules, 2009
Case Flow Management (for subordinate courts) Rules, 2009
Amendment Rules, 2022
Amendment Rules, 2023
Civil Procedure-Alternative Dispute Resolution Rules, 2007 (as amended upto 26.05.2023)
Standard Operating Procedure for Conducting Mediations (2023)
Amendment Rules, 2012
Amendment Rules, 2013
Amendment Rules, 2015
Courts Services of Processes by Courier, Fax and Electronic Mail (Civil Proceedings) Rules, 2022
Guidelines for Recording of Evidence of Vulnerable Witnesses in Criminal Cases, 2023
High Court Designation of Senior Advocate Rules, 2018 (as amended upto 28.08.2023)
High Court Right to Information Rules, 2009 (amended upto 29.03.2010)
High Court of Uttarakhand Inspection of Subordinate Courts (by Administrative Judge) Rules, 2020
High Court of Uttarakhand Party in Person Rules, 2020
High Court of Uttarakhand Rules, 2020 (amended upto 29.08.2023)
1st Amendment Rules, 2021 (dated 27.01.2021)
2nd Amendment Rules, 2021 (dated 24.11.2021)
3rd Amendment Rules, 2023 (dated 29.08.2023
High Court of Uttarakhand Video Conferencing Rules-2020 (amended upto 23.10.2021)
Guidelines for Connecting to the Video Conference in all the Benches of High Court of Uttarakhand
High Court Electronic True Copy Rules, 2022
High Court Vigilance Rules, 2019 (as amended upto 06.06.2023)
Amendment Rules, 2021
Live Streaming and Recording of Court Proceedings Rules of High Court of Uttarakhand, 2023
Rules of court, 1952 (amended upto 23.03.2023)
Chapter XLI-A & XLI-B of Rules of Court, 1952 Dated. 01.05.2024 (Chapter XLI-A : Digital Preservation and Destruction of Civil and Criminal Record. Chapter-XLI-B: Digitization of Registers, Adminitrative Records, Other Papers and Publications)
Rules regarding maintenance of Arbitration Records under the Arbitration and Conciliation Act, 1996
Case Status / Orders/ Judgments (Beta)
Cause List (Daily/Weekly) and Defect List
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more web links..
18-05-2024 - No 224/UHC/Admin.B/2024, Dated 17.05.2024
14-05-2024 - No.215-217/UHC/Admin.A-2/2024 Dated: May 14, 2024
13-05-2024 - Notice for Translation of Judgments of High Court of Uttarakhand and Supreme Court of India arise from High Court of Uttarakhand and Other Legal Material including preparation of head Notes and online Journal
09-05-2024 - No. 214 /UHC/Admin.(A)/2024 Dated: May 09, 2024
07-05-2024 - No. 206/UHC/Admin.A-2/2024 Dated 07.05.2024
06-05-2024 - No.193-205/UHC/Admin.A-2 Dated: May 06, 2024
06-05-2024 - No.191-192/UHC/Admin.A-2/2024 DATED: MAY 06, 2024
03-05-2024 - Direct Recruitment to the Uttar Pradesh Higher Judicial service -2023.
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